Calcutta High Court
Kaka Roadlines Pvt Ltd vs Lexicon Auto Pvt. Ltd on 8 April, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 256 of 1994
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
KAKA ROADLINES PVT LTD
Versus
LEXICON AUTO PVT. LTD
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 8 April 2010.
The Court :- Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) S. Chandra AR(CR)