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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxi) in The Gujarat Ayurved University Act, 1965

(xxi)to recognize a member of the staff of an affiliated college or recognised institution [not being recognized institution of the Board of Post-Graduate Teaching and Research] [Inserted by Gujarat No. 30 of 2003, dated 19th September 2003.] as a teacher of the University and withdraw such recognition;