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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(4)(a) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(a)any proceedings of any officer, authority, committee or body of the University constituted by or under this Act, which is not in conformity with this Act, Statute, Ordinance or Regulations; or