Rajasthan High Court - Jodhpur
State Of Rajasthan vs Bhola Singh @ Bohad Singh on 28 February, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Crml Leave To Appeal No. 56/2019
State Of Rajasthan
----Appellant
Versus
Bhola Singh @ Bohad Singh
----Respondent
For Appellant(s) : Mr. V.S. Rajpurohit, PP
For Respondent(s) : ---
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 28/02/2019 Issue notice of the application under Section 5 of the Limitation Act to the respondent.
(DR. PUSHPENDRA SINGH BHATI),J 1-Zeeshan/-
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