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[Cites 1, Cited by 3]

Rajasthan High Court - Jodhpur

State Of Rajasthan vs Bhola Singh @ Bohad Singh on 28 February, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Crml Leave To Appeal No. 56/2019

                                   State Of Rajasthan
                                                                                                     ----Appellant
                                                                        Versus
                                   Bhola Singh @ Bohad Singh
                                                                                                   ----Respondent


                                   For Appellant(s)          :    Mr. V.S. Rajpurohit, PP
                                   For Respondent(s)         :    ---



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 28/02/2019 Issue notice of the application under Section 5 of the Limitation Act to the respondent.

(DR. PUSHPENDRA SINGH BHATI),J 1-Zeeshan/-

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