Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(b) in The Orissa (Prevention of) Food Adulteration Rules, 1959

(b)Allow inspection of the registers at all reasonable times by the Food Inspector having jurisdiction, the licensing authority, or any person duly authorised in this behalf by licensing authority.