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[Cites 0, Cited by 0] [Section 120(4)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(4)(iv) in The West Bengal Motor Vehicles Rules, 1989

(iv)The driver of auto-rickshaw shall not misbehave or be rude to the passengers. In the event of any compliant of this nature, the permit will be liable to be cancelled/suspended under section 86 of the Motor Vehicles Act, 1988.