Section 9(1)(d) in U.P. State Commission for Backward Classes Act, 1996

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State of Uttar Pradesh - Subsection

Section 9(1)(d) in U.P. State Commission for Backward Classes Act, 1996

(d)to participate and advise on the planning process of socioeconomic development of the Backward Classes and to evaluate the progress of their development;

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State of Uttar Pradesh - Subsection

Section 9(1)(d) in U.P. State Commission for Backward Classes Act, 1996