National Green Tribunal
Rajesh Singhal vs Urmitha Infrastructure Development ... on 22 December, 2025
Item No. 03 Court No. 1
BEFORE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 570/2025
Rajesh Singhal Applicant
Versus
Urmitha Infrastructure Development Llp & Ors. Respondent(s)
Date of hearing: 22.12.2025
CORAM: HON'BLE MR. JUSTICE PRAKASH SHRIVASTAVA, CHAIRPERSON
HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER
Applicant: None appeared
ORDER
1. A letter has been circulated by the applicant seeking adjournment on the personal ground.
2. The prayer is allowed.
3. List on 09.03.2026.
Prakash Shrivastava, CP Dr. A. Senthil Vel, EM December 22, 2025 AM 1