Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 19 in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972 19. Drawing of cheques. - All cheques shall be signed by the registrar and by the president or by one of the members of the council authorized by it in this behalf.
