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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 10FB in The Companies Act, 1956

10FB. Constitution of National Company Law Tribunal .-

The Central Government shall, by notification in the Official Gazette, constitute a Tribunal to be known as the National Company Law Tribunal to exercise and discharge such powers and functions as are, or may be, conferred on it by or under this Act or any other law for the time being in force.