Madhya Pradesh High Court
Madhoram Markam vs The State Of Madhya Pradesh on 4 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 CRA-7783-2021 The High Court Of Madhya Pradesh CRA No. 7783 of 2021 (MADHORAM MARKAM Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 04-01-2022 Shri Sushil Kumar Sharma, counsel for the appellant.
Shri Amit Garg, Panel Lawyer for the State. As prayed by learned counsel for the appellant, list the case on 07.01.2022 alongwith CRA No.8319/2021.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.01.04 17:43:28 IST