Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(a) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(a)specifying the circumstances and the manner in which clearings for cultivation or for any other purpose shall be made under Section 5,