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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Maharashtra - Subsection

Section 105(2)(c) in Maharashtra Public Universities Act, 2016

(c)two experts having special knowledge in the field related to the post to be filled, who are not connected with the university or affiliated college or recognized institution under its jurisdiction, nominated by the Chancellor;