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State of Gujarat - Section

Section 24 in Gujarat State Council for Physiotherapy Rules, 2013

24. Election of the President and Vice-President.

- As soon as possible after the President or the Vice- President, as the case may be, ceases to hold office either because of the expiry of the term of the office or for any other reason whatsoever, the Council shall proceed to elect the successor President or Vice-President in the manner specified in Rule 25.