Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Uttar Pradesh - Subsection Section 22(1) in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980 (1)the inter se seniority of persons directly appointed to the Service shall be the same as determined at the time of selection;
