Allahabad High Court
Dr. Rishikesh Mishra vs State Of U.P. & Others on 13 November, 2017
Bench: Bharati Sapru, Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 46411 of 2008 Petitioner :- Dr. Rishikesh Mishra Respondent :- State Of U.P. & Others Counsel for Petitioner :- Dr. V. D. Shukla,Ashok Khare Counsel for Respondent :- C. S. C. Hon'ble Bharati Sapru,J.
Hon'ble Siddharth,J.
Counter affidavit filed today is taken on record.
Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.
List thereafter.
Order Date :- 13.11.2017 pks