Section 14(2)(iii) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(iii)The fixed assets which have been replaced during control period shall be de-capitalized in accordance with Regulation 15 (2);

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