Section 12 in Andhra Pradesh Public Libraries Act, 1960
12. Filling up of casual vacancies of the members of Zilla Grandhalaya Samstha.
- A Vacancy occurring in the office of a nominated or elected member of a ZGS before the expiration of histerm shell be filled by nomination or election, as the case may be , of another person in the manner provided in section10, and the person so nominated or elected shall hold office for the residue of the term of his predecessor;
