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[Cites 0, Cited by 0] [Section 168(1)] [Section 168] [Entire Act]

State of Tamilnadu - Subsection

Section 168(1)(a) in Tamil Nadu District Municipalities Act, 1920

(a)to rebuild such building or take it down to an extent exceeding one-half thereof above the ground level, such half to be measured in cubic feel, or