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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Auroville Foundation Act, 1988

(2)All the decisions at any meeting of the Governing Board shall be taken by a majority of the members present and voting:Provided that in the case of equality of votes, the Chairman of the Governing Board shall have a casting vote.