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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(c) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(c)that the clinical establishment shall not resort to any unethical or unfair trade practices including unfair pricing for different services;