(g)"Premises" means any building or part of a building which is or is intended to be let separately, for use as a residence or for non- residential use or for any other purpose, and includes, -(i)the garden ground and out-houses, if any, appurtaining to such building or part of building but does not include the upper side of roof (Terrace);(ii)any fittings to such building or part of the building for the more beneficial enjoyment thereof;
