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Greater Bengaluru City Corporation -

Section 104 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

104. State Civil Services.

Punishment for corporation officers and other employees.- (1) Everycorporation officer or other corporation employee shall be liable to have his increments orpromotion with-held or to be censured, reduced in rank, compulsorily retired, removed ordismissed for any breach of any departmental rules or regulations or of discipline or forcarelessness, unfitness, neglect of duty or other misconduct by such authority as may be