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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Rajasthan Regulation of Boating Act, 1956

(2)The State Government may, by notification in the Rajasthan Gazette exempt any other boat or class of boats from all or any of the provisions of this Act where such exemption appears to the necessary for reasons to be recorded in writing.