Supreme Court - Daily Orders
R. Chandramohan Nair vs State Of Kerala . on 16 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
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ITEM NO.52 COURT NO.8 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
11504-11526/2015
(Arising out of impugned final judgment and order dated 26/02/2015
in LAAP No. 333/2013 26/02/2015 in LAAP No. 356/2013 26/02/2015 in
LAAP No. 441/2013 26/02/2015 in LAAP No. 470/2013 26/02/2015 in
LAAP No. 472/2013 26/02/2015 in LAAP No. 474/2013 26/02/2015 in
LAAP No. 477/2013 26/02/2015 in LAAP No. 499/2013 26/02/2015 in
LAAP No. 504/2013 26/02/2015 in LAAP No. 505/2013 26/02/2015 in
LAAP No. 506/2013 26/02/2015 in LAAP No. 513/2013 26/02/2015 in
LAAP No. 536/2013 26/02/2015 in LAAP No. 555/2013 26/02/2015 in
LAAP No. 582/2013 26/02/2015 in LAAP No. 610/2013 26/02/2015 in
LAAP No. 639/2013 26/02/2015 in LAAP No. 645/2013 26/02/2015 in
LAAP No. 646/2013 26/02/2015 in LAAP No. 647/2013 26/02/2015 in
LAAP No. 680/2013 26/02/2015 in LAAP No. 772/2014 26/02/2015 in
LAAP No. 839/2014 passed by the High Court Of Kerala At Ernakulam)
R. CHANDRAMOHAN NAIR AND ORS. Petitioner(s)
VERSUS
STATE OF KERALA AND ORS. Respondent(s)
(with interim relief and office report)
(FOR FINAL DISPOSAL)
Date : 16/01/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. John Joseph, Adv.
Mr. T. G. Narayanan Nair,Adv.
Mr. K.N. Madhusoodhanan, Adv.
For Respondent(s) Mr. E. M. S. Anam,Adv.
Mr. G. Prakash,Adv.
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Signature Not Verified
Ms. Beena Prakash, Adv.
Mr. Manu Srinath, Adv.
Digitally signed by
ASHWANI KUMAR
Date: 2017.01.17
16:03:01 IST
Reason:
Mr. Pravir Kumar Jain,Adv.
Mr. Ramesh Babu M. R.,Adv.
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Mr. Ajay Veer Singh, Adv.
Mr. T.R.S. Kumar, Adv.
Mr. Atul Agrawal, Adv.
Mr. U.R. Bokadia, Adv.
Ms. Divya Garg, Adv.
Mr. Varun Rathi, Adv.
Mr. R.K. Verma, Adv.
Mr. Sonal Jain,Adv.
Mr. Deepak Prakash, Adv.
Mr. Vinod Diwakar, Adv.
Mr. Vishal Somany, Adv.
Mr. Subhash Choudhary, Adv.
Ms. Swati Ghildiyal, Adv.
Ms. Shruti Srivastava, Adv.
Mr. Subhash Chandran K.R., Adv.
Mr. Raneev Dahiya, Adv.
Mr. Kunal Singh, Adv.
Ms. Saumya Sinha, Adv.
Mr. Varghese K., Adv.
Ms. Usha Nandini. V,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed. Pending application(s), if any, stands disposed of accordingly.
(Ashwani Thakur) (Mala Kumari Sharma)
COURT MASTER COURT MASTER