Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1) in The Jammu and Kashmir Collection of Statistics Act, 2010

(1)The Government may appoint or cause to be appointed an officer to be the statistics officer for any geographical unit for the purpose of collecting any statistics directed by it.