Himachal Pradesh High Court
Naveesh Puri & Ors. vs . State Of H.P & Ors. on 24 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
.
Naveesh Puri & Ors. vs. State of H.P & Ors.
CWP No.7602/2021A 24.5.2022 Present: Mr. Dalip K. Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Yudhbir Singh Thakur and Mr. Bhupinder Thakur, Dy. Advocates General for the respondents-State.
As prayed for, list on 28.6.2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 24th May, 2022 (CS) ::: Downloaded on - 24/05/2022 20:10:02 :::CIS