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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(B) in The Central Secretariat Service Assistants' Grade (Direct Recruit Competitive Examination) Regulations, 2010

(B)to be debarred either permanently or for a specified period
(i)by the Commission from any examination or selection held by them;
(ii)by the Central Government from any employment under them; and