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State of Jammu-Kashmir - Section

Section 13 in The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002

13. Maintenance of accounts in aided colleges.

(1)The Government shall prescribe the manner in which the accounts of aided colleges shall be maintained.
(2)Violation of sub-section (1) by an aided college shall render it liable to suspension of grant-in-aid facility.