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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(1)The Panchayat Sewak (as a Gram Panchayat Secretary) brought under the control of the Gram Panchayat shall be a state employee.The matters related to their services shall be disposed in accordance with the provisions of the relevant service Rules.