Himachal Pradesh High Court
Lachhman Dass vs . Sukhdev Sharma on 24 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Lachhman Dass Vs. Sukhdev Sharma Cr. Appeal No. 26/2021 .
24.03.2022 Present: Mr. Dinesh Bhanot, Advocate, for the petitioner.
Mr.Rahul Gautam, Advocate, for the respondent.
Henceforth, the Registry is directed to reflect the name of Mr. Rahul Gautam, Advocate, representing the respondent, in the cause list. List after three weeks.
r (Chander Bhusan Barowalia) Judge 24th March, 2022 (raman) ::: Downloaded on - 24/03/2022 20:13:40 :::CIS