Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 3A in U.P. Fisheries (Development and, Control) Rules, 1954

3A. [ [Added, by Notification No. 387/XIII-F-90-47, dated May 30, 1963, published in U. P. Gazette, Part I-A, dated June 8, 1963, p. 1564.]

No person shall erect a fixed engine or catch or destroy any fry, fingerling or fish by using, at any point in river Ganga between Bithoor Ferry Ghat, in Kanpur and Sangam at Allahabad].