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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(4)(f) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(f)submit to the Welfare Officer or the authorized voluntary organization information about the child's health, education, behaviour, conduct and any such matters concerning the child as may be required from time to time.