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Gauhati High Court

Oil Khad Surakha Somity vs The State Of Assam And 4 Ors on 5 February, 2026

                                                                  Page No.# 1/3

GAHC010016472016




                                                           undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/3132/2016

         OIL KHAD SURAKHA SOMITY
         HAVING ITS HEAD OFFICE AT TENGKHAT, P.O. WILLTON, DISBRUGARH,
         ASSAM, PIN-786101, REP. BY ITS ASSTT. GENERAL SECY. SRI MONOJ
         PATHAK, S/O LT. MOHAN PATHAK, R/O NO.2 MOUMARI GAON, P.O.
         KATHALGURI, DIST- DIBRUGARH, ASSAM



         VERSUS

         THE STATE OF ASSAM and 4 ORS.
         REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM, DEPTT.
         OF HOME , DISPUR, GHY-6

         2:THE DIRECTOR GENERAL OF ASSAM POLICE HQ
          ULUBARI
          GHY-7

         3:OIL INDIA LTD.

          DULIAJAN
          ASSAM
          PIN-78602
          REP. BY ITS GENERAL MANAGER

         4:THE UNION OF INDIA
          REP. BY THE UNION OF INDIA
          REPRESENTED BY THE SECRETARY
          MINISTRY OF LABOUR AND EMPLOYMENT
          GOVT. OF INDIA
          NEW DELHI-110011

         5:THE COMMISSIONER AND SECRETARY
         TO THE DEPARTMENT OF LABOUR AND EMPLOYMENT
                                                                            Page No.# 2/3

             DISPUR
             GUWAHATI-0

Advocate for the Petitioner   : MRU SARMA, MR.R MAZUMDAR,MS.R DUTTA,MR.H
BEZBARUAH

Advocate for the Respondent : MR.A SARMAR, MR. L. SANGTAM, SC, OIL,MS. K. PHUKAN,
SC, C.G.C.,MR. T C CHUTIA, GA, ASSAM,MR.K KALITA(R-3),MR.S N SARMA(R-3),GA,
ASSAM,MR.A JAHID(R-3),MR.S CHOUDHURY(R-3)




             Linked Case : I.A.(Civil)/981/2016

            OIL KHAD SURAKHA SOMITY



             VERSUS

            THE STATE OF ASSAM and 2 ORS.



            ------------
            Advocate for : MR.H BEZBARUAH
            Advocate for : GA
            ASSAM appearing for THE STATE OF ASSAM and 2 ORS.



                                  BEFORE
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                            ORDER

Date : 05.02.2026 Mr. I. Borthakur, learned counsel, submits that he has been recently engaged in the matter and would be filing his power within a week and therefore, prays for listing of the matters after 2 (two) weeks.

Page No.# 3/3 Prayer is allowed.

Mr. W. Rahman, learned counsel appearing for the respondent No. 3, is present.

List the matters after 2 (two) weeks.

JUDGE Comparing Assistant