Gauhati High Court
Oil Khad Surakha Somity vs The State Of Assam And 4 Ors on 5 February, 2026
Page No.# 1/3
GAHC010016472016
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3132/2016
OIL KHAD SURAKHA SOMITY
HAVING ITS HEAD OFFICE AT TENGKHAT, P.O. WILLTON, DISBRUGARH,
ASSAM, PIN-786101, REP. BY ITS ASSTT. GENERAL SECY. SRI MONOJ
PATHAK, S/O LT. MOHAN PATHAK, R/O NO.2 MOUMARI GAON, P.O.
KATHALGURI, DIST- DIBRUGARH, ASSAM
VERSUS
THE STATE OF ASSAM and 4 ORS.
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM, DEPTT.
OF HOME , DISPUR, GHY-6
2:THE DIRECTOR GENERAL OF ASSAM POLICE HQ
ULUBARI
GHY-7
3:OIL INDIA LTD.
DULIAJAN
ASSAM
PIN-78602
REP. BY ITS GENERAL MANAGER
4:THE UNION OF INDIA
REP. BY THE UNION OF INDIA
REPRESENTED BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
NEW DELHI-110011
5:THE COMMISSIONER AND SECRETARY
TO THE DEPARTMENT OF LABOUR AND EMPLOYMENT
Page No.# 2/3
DISPUR
GUWAHATI-0
Advocate for the Petitioner : MRU SARMA, MR.R MAZUMDAR,MS.R DUTTA,MR.H
BEZBARUAH
Advocate for the Respondent : MR.A SARMAR, MR. L. SANGTAM, SC, OIL,MS. K. PHUKAN,
SC, C.G.C.,MR. T C CHUTIA, GA, ASSAM,MR.K KALITA(R-3),MR.S N SARMA(R-3),GA,
ASSAM,MR.A JAHID(R-3),MR.S CHOUDHURY(R-3)
Linked Case : I.A.(Civil)/981/2016
OIL KHAD SURAKHA SOMITY
VERSUS
THE STATE OF ASSAM and 2 ORS.
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Advocate for : MR.H BEZBARUAH
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM and 2 ORS.
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 05.02.2026 Mr. I. Borthakur, learned counsel, submits that he has been recently engaged in the matter and would be filing his power within a week and therefore, prays for listing of the matters after 2 (two) weeks.
Page No.# 3/3 Prayer is allowed.
Mr. W. Rahman, learned counsel appearing for the respondent No. 3, is present.
List the matters after 2 (two) weeks.
JUDGE Comparing Assistant