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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(c) in The Assam Fire Service Act, 1985

(c)"Fire fighting property" includes-
(i)lands and buildings directly or indirectly connected with fire fighting;
(ii)fire engines, equipments, tools, implements and things what-soever used for fire fighting;
(iii)motor vehicles and other means of transport used in connection with fire fighting;
(iv)uniform and badges of rank;