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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

Bombay Presidency - Subsection

Section 42(1)(a) in The Bombay University Act, 1974

(a)the qualifications required for the [different posts, except those of Teachers;] [These words were substituted for the words 'different posts', by Maharashtra 58 of 1974. section 8.]