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[Cites 0, Cited by 0] [Section 33A] [Entire Act]

State of Rajasthan - Subsection

Section 33A(7) in Govind Guru Tribal University at Banswara Act, 2012

(7)The University shall continue to exercise general supervision over such collage, intuition or department and to confer degrees on the students of such collage, institution or department.