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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(2)(k) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(k)any other conditions for registration of clinical establishment under clause (f) of Section 15;
(I)the period within which the clinical establishments having provisional registration shall acquire the standards for permanent registration under sub-section (4) of Section 16;