Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2) in Gujarat Biotechnology University Act, 2018

(2)All moneys credited to the fund of the University shall be deposited in such Banks or the surplus fund shall be invested in such manner as the Board, on the recommendation of the Finance Committee, decides from time to time.