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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(g) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(g)An Archaeological Officer or his representative may inspect the excavation operations or any antiquities recovered during the operations and make notes no or copy or film the excavated structures and antiquities;