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State of Maharashtra - Section

Section 17 in The Maharashtra Agricultural Income-Tax Rules, 1962

17. Signing of Forms of Appeal and Forms of Verification.

- The forms of appeal prescribed by rules 15 and 16 and the forms of verification appended thereto shall be signed by a person who is entitled to sign the return under rule 9. Such forms of appeal shall also be signed by the authorised representative, if any, of the appellant.