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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(38) in The New Delhi Municipal Council Act, 1994

(38)" public securities" means any securities of the Central Government or a State Government or any securities guaranteed by the Central Government or State Government or any securities issued under this Act or any debentures issued by the Bombay, Calcutta, Delhi or Madras Municipal Corporation;