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State of Uttar Pradesh - Section

Section 8 in The United Provinces Indian Medicine Act, 1939

8. Notifications of elections, nominations and vacancies.

- Every election or nomination of a member of [President] [Substituted by U. P. Act No. 7 of 1956.] of the Board and every vacancy in the office of member or [President] [Substituted by U. P. Act No. 7 of 1956.] shall be notified in the Official Gazette.