Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(b) in Assam State Higher Education Council Act, 2017

(b)to call for report in any matter pertaining to the affairs of the Council as may appear to him to be necessary;