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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(ix) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(ix)to review the industrial investment of the State and make necessary recommendations to the Investment Promotion and Facilitation Cell ;