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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Denatured Spirituous Preparation Rules, 1969

(b)"Denatured spirituous preparation" means any preparation made with denatured spirit and includes lacqures, French Polish, Varnish and Thinner prepared out of such spirituous preparation;