Section 2(u) in Tamil Nadu Business Facilitation Act, 2018
(u)"Respective Committee" means one or more of the following, namely:-(i)MSME District Single Window Committee;(ii)MSME State Single Window Committee;(iii)State Single Window Committee;(iv)State Single Window Monitoring Committee;(v)MSME Investment Promotion and Monitoring Board;(vi)Investment Promotion and Monitoring Board;(v)"State" means the State of Tamil Nadu;
