Section 3(12) in The Bombay General Clauses Act, 1904
(12)"commencement", used with reference to an Act, shall mean the day on which the Act comes into force;[( 13) "Commissioner" shall mean the Commissioner of a division appointed under the Bombay Land Revenue Code, 1879;] [This clause was inserted by Bombay 8 of 1958, Section 3, Schedule.]"Consular Officer"
