Allahabad High Court
Smt. Amrawati vs A.D.J., Obra, Sonbhadra & Others on 3 February, 2010
Court No. - 39 Case :- WRIT -- C No. -- 4892 of 1995 Petitioner :- Smt. Amrawati Respondent :- A.D.J., Obra, Sonbhadra & Others Petitioner Counsel :- Surendra Tewari Respondent Counsel :- .../C.S.C. Hon'ble Dilip GuDta.J.
List this petition in the next cause list as the learned counsel for the petitioner has sent his illness slip. Order Date :- 3.2.2010 GS