Indian Kanoon - Search engine for Indian Law

Bombay High Court

Communidade Of Calapur, Through Its ... vs State Of Goa, Through Its Chief ... on 4 July, 2024

Author: M. S. Karnik

Bench: M. S. Karnik

                         (11) MCA NO 593.2023




Sonam

        IN THE HIGH COURT OF BOMBAY AT GOA
              MISC.CIVIL APPLICATION NO.593 OF 2023
                               IN
PUBLIC INTEREST LITIGATION WP NO.10 OF 2017 WITH
  WRIT PETITION NO.590 OF 2017 WITH MISC. CIVIL
APPLICATION NO. 224 OF 2018 IN WRIT PETITION NO. 590
    OF 2017 WITH WRIT PETITION NO.1096 OF 2018,

               MISC.CIVIL APPLICATION NO.593 OF 2023
                          IN
         PUBLIC INTEREST LITIGATION WP NO.10 OF 2017

TAPASYA INFOTECH PVT. LTD
THR ITSDIRECTOR VIKAS BAJAJ       ... APPLICANT
        Versus
ARTURO CARLOS DSOUZA AND 20 ORS., ... RESPONDENTS

Mr. Parikshit Sawant, Advocate for the Applicant.
Mr. Nigel Da Costa Frias with Mr. S. Coutinho, Advocates for
Respondent No. 1.
Mr A. D. Bhobe and Ms A. Fernandes, Advocates for Respondent
No.16.
Mr. Shivan Desai with Ms. Maria Viegas, Advocates for the
Intervenor.
                                   WITH
                              WRIT PETITION NO.590 OF 2017
COMMUNIDADE OF CALAPUR, THROUGH
ITS SPECIAL ATTORNEY,
ROMANO M.P. GONSALVES.,         ... PETITIONER
                 Versus
STATE OF GOA, THROUGH ITS CHIEF
SECRETARY AND 7 ORS.,           ... RESPONDENTS

Mr. S. S. Kantak, Senior Advocate with Mr. Abhijeet Kamat,
Advocate for the original Petitioners.

                            Page 1 of 3
                             4th July, 2024
                      (11) MCA NO 593.2023




Ms Sapna Mordekar, Additional Government Advocate for
Respondent Nos. 1 to 6 and 13.

                      WITH
              MISC. CIVIL APPLICATION NO. 224 OF 2018
                          IN
             WRIT PETITION NO. 590 OF 2017
COMMUNIDADE OF CALAPUR, THROUGH
ITS SPECIAL ATTORNEY,
ROMANO M.P. GONSALVES.,            ... PETITIONER
                 Versus
STATE OF GOA, THROUGH ITS CHIEF
SECRETARY AND 7 ORS.,              ... RESPONDENTS

Mr. Parikshit Sawant, Advocate for the Applicant.
Ms Sapna Mordekar, Additional Government Advocate for
Respondent Nos. 1 to 6 and 13.
Ms. Asha Desai, Advocate for the Intervenor.

                      WITH

                        WRIT PETITION NO.1096 OF 2018
HIRABAI KAVLEKAR, THR. POA,
ADV. SHUBHANGI SAWANT.,                     ... PETITIONER
            Versus
THE STATE OF GOA, THR. CHIEF
SECRETARY AND 5 ORS.,                       ... RESPONDENT

Ms. Asha Desai, Advocate for the Intervenor.
Mr. Deep Shirodkar, Additional Government Advocate for
Respondent Nos. 1 to 6.

             CORAM:- M. S. KARNIK &
                     VALMIKI MENEZES, JJ.

DATED :- 4TH JULY, 2024.

4th July, 2024 (11) MCA NO 593.2023 P.C.:

1. Learned Counsel for the Petitioner prays for some time to file an additional affidavit on record along with the report.

Affidavit to be filed on or before 11/07/2024.

2. List on 16/07/2024.

VALMIKI MENEZES, J. M. S. KARNIK, J.

4th July, 2024